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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(2)(C) in The Tamil Nadu Catering Establishments Rules, 1959

(C)In respect of catering establishments in which the number of persons employed exceeds 50, each first-aid box or cupboard shall contain the following equipments:-
(i)twenty-four small sterilized dressings;
(ii)twelve medium size sterilized dressings;
(iii)twelve large size sterilized dressings;
(iv)twelve large size sterilized bum dressings;
(v)[ twelve packets of not less than 15 grams sterilized cotton wool;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(vi)a snake-bite lancet;
(vii)one pair of scissors;
(viii)[ two bottles of not less than 25 grams each of potassium permanganate crystals;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(ix)[ one bottle of not less than 100 ml. containing two per cent, alcoholic solution of iodine;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(x)[ one bottle of not less than 100 ml. of salvolatile having the-dose and mode of administration indicated on the label;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(xi)one copy of the first-aid leaflet issued by the Chief Adviser (Factories), Government of India;
(xii)[ twelve roller bandages-100 mm. or 10 cm. wide;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(xiii)[ twelve roller bandages-50 mm. or 5 cm. wide;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(xiv)two rolls of adhesive plaster;
(xv)six triangular bandages;
(xvi)two packets of safety pins;
(xvii)a supply of suitable splints;
(xviii)one tourniquet;
(xix)eyedrops;
(xx)[ Nebasulph or Neosprin.] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]