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State of Tamilnadu - Section

Section 29 in The Tamil Nadu Catering Establishments Rules, 1959

29. [] [Re-numbered by S.R.O. No. 1/76, dated the 30th December, 1975 and formerly substituted by S.R.O. No. A-428 of 1966, dated the 12th April, 1966.] Fire extinguishers and first-aid boxes.

(1)There shall be adequate fire extinguishers or fire buckets filled with sand to deal with fire accidents. The Inspector may specify the number of fire extinguishers or fire buckets to be provided in a catering establishment as may be deemed necessary.
(2)There shall be provided and maintained so as to be readily accessible in or near the kitchen first-aid boxes or cupboards equipped with the following:-
(A)In respect of catering establishments in which the number of persons employed does not exceed 20, each first-aid box or cupboard shall contain the following equipments:-
(i)six small sterilized dressings;
(ii)three medium size sterilized dressings;
(iii)three large size sterilized dressings;
(iv)three large size sterilized bum dressings;
(v)[ one bottle containing not less than 25 ml. of a two per cent alcoholic solution of iodine;] [Substituted by G.O. Ms. No. 1341, dated the 9th November, 1972.]
(vi)one bottle of not less than 25 ml. of salvolatile having the dose and mode of administration indicated on the label;
(vii)a snake-bite lancet;
(viii)[ one bottle of not less than 25 grams of potassium permanganate crystals;] [Substituted by G.O. Ms. No. 1341, dated the 9th November, 1972.]
(ix)one pair of scissors;
(x)one copy of the first-aid leaflet issued by the Chief Adviser (Factories), Government of India; and
(xi)eye-drops;
(xii)[ Nebasulph or Neosprin] [Inserted by O.Ms. No. 412, Labour and Employment dated the 25th May, 1977.]
(B)In respect of catering establishments in which the number of persons employed exceeds 20, but does not exceed 50, each first-aid box or cupboard shall contain the following equipments:-
(i)[ six packets of not less than 15 grams sterilized cotton wool;] [Substituted by G.O. Ms. No. 1341, dated the 9th November, 1972.]
(ii)six medium size sterilized dressings;
(iii)six large size sterlized dressings;
(iv)six large size sterilized-bum dressings;
(v)six (½ oz.) packets sterilized cotton wool;
(vi)[ one bottle of not less than 50 ml. containing two per cent, alcoholic solution of iodine;] [Substituted by G.O. Ms. No. 1341, dated the 9th November, 1972.]
(vii)[ one bottle of not less than 50 ml. containing salvolatile having the dose and mode of administration indicated on the label;] [Substituted by G.O. Ms. No. 1341, dated the 9th November, 1972.]
(viii)one roll of adhesive plaster;
(ix)a snake-bite lancet;
(x)[ one bottle of not less than 25 grams of potassium permanganate crystals;] [Substituted by G.O. Ms. No. 1341, dated the 9th November, 1972.]
(xi)one pair of scissors;
(xii)one copy of first-aid leaflet issued by the Chief Adviser (Factories), Government of India; and
(xiii)eyedrops;
(xiv)[ Nebasulph or Neosprin.] [Inserted by O.Ms. No. 412, Labour and Employment dated the 25th May, 1977.]
(C)In respect of catering establishments in which the number of persons employed exceeds 50, each first-aid box or cupboard shall contain the following equipments:-
(i)twenty-four small sterilized dressings;
(ii)twelve medium size sterilized dressings;
(iii)twelve large size sterilized dressings;
(iv)twelve large size sterilized bum dressings;
(v)[ twelve packets of not less than 15 grams sterilized cotton wool;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(vi)a snake-bite lancet;
(vii)one pair of scissors;
(viii)[ two bottles of not less than 25 grams each of potassium permanganate crystals;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(ix)[ one bottle of not less than 100 ml. containing two per cent, alcoholic solution of iodine;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(x)[ one bottle of not less than 100 ml. of salvolatile having the-dose and mode of administration indicated on the label;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(xi)one copy of the first-aid leaflet issued by the Chief Adviser (Factories), Government of India;
(xii)[ twelve roller bandages-100 mm. or 10 cm. wide;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(xiii)[ twelve roller bandages-50 mm. or 5 cm. wide;] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
(xiv)two rolls of adhesive plaster;
(xv)six triangular bandages;
(xvi)two packets of safety pins;
(xvii)a supply of suitable splints;
(xviii)one tourniquet;
(xix)eyedrops;
(xx)[ Nebasulph or Neosprin.] [Substituted by GO. Ms. No. 1341, dated the 9th November, 1972.]
Each first-aid box or cupboard shall be distinctively marked with a red cross on a white background.