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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Himachal Pradesh - Subsection

Section 79(2)(d) in Himachal Pradesh Municipal Election Rules, 2015

(d)the mark indicating the vote thereon is placed in such a manner as to make it doubtful to which candidate, the vote has been given; or