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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(b) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(b)Subject to the provisions of clause (a), he shall be eligible for appointment to that office for a further term.