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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(2)(a) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014

(a)He shall be able to stop any vehicle, which is being used or is expected of being used for export of Agricultural cattle or its beef and shall also be able to enter and investigate it;