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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(1) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(1)Every hostel maintained by a college or approved and recognised by the University shall conform to such general or special conditions including conditions of residence as may be prescribed by the Ordinances.