Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act] Union of India - Subsection Section 23(3)(c) in Life Insurance Corporation of India (Staff) Regulations, 1960 (c)evidence given at any departmental inquiry ordered by the Corporation or by any authority subordinate to it or by the Government.