Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1) in Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995 (1)All the vacancies in the cadre of Audit Superintendent under Sub-rule (2) of Rule 5 shall be filled up by promotion from the post of auditors.
