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[Cites 0, Cited by 0] [Section 2(121)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(121)(vi) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(vi)Storage Buildings: These shall include any building or part of building is primarily for the storage or sheltering of goods, wires, merchandise, like warehouses, cold storage, freight depots, transit sheds, store houses, garages, hangers, truck terminus, grain elevators, barns and stables.