Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2)(e) in The Orissa Boiler Operation Engineers' Rules, 2000

(e)Functions of boiler mountings, feed heaters, economisers, reheaters super heater forced, induced and secondary draught appliances, stokers, qurners, temperatures, dampers, other auxiliaries;