Himachal Pradesh High Court
Rajneesh Paul vs . State Of Hp & Others on 1 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Rajneesh Paul Vs. State of HP & others Ex. Petition No. 41 of 2022 .
1.11.2022 Present: Petitioner in person alongwith his counsel Mr. Devender K. Sharma, Advocate.
Mr. Shiv Pal Manhans, Additional Advocate General with Mr. J.S. Guleria and Mr. Bhupinder Thakur, Deputy Advocate Generals & Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
Learned Deputy Advocate General has explained the circumstances under which the Accounts Officer from the Office of Directorate of Higher Education, Shimla could not be present today. Let the Officer concerned be present before this Court on the next date of hearing.
List on 15.11.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge November 1, 2022 (kalpana) ::: Downloaded on - 02/11/2022 20:35:29 :::CIS