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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(c) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006

(c)[ "categories of contractors" shall include the following :— [[Clause (c) substituted by section 5(3) of the West Bengal Public Works Contractors (Regulation and Control) (Amendment) Act, 2010 (West Bengal Act No. 21 of 2010) (w.e.f 10.9.2010), which read as under :