Madhya Pradesh High Court
Kiran Panwar vs Arjun Panwar on 4 July, 2022
Author: Vivek Rusia
Bench: Vivek Rusia
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE FA No. 1015 of 2022 (KIRAN PANWAR Vs ARJUN PANWAR) Dated : 04-07-2022 Shri Animesh Sanyal, learned counsel for the appellant.
Record of court below be requisitioned and list thereafter for admission.
(VIVEK RUSIA) (AMAR NATH (KESHARWANI))
JUDGE JUDGE
Alok
Digitally signed by ALOK GARGAV
Date: 2022.07.04 18:10:28 +05'30'