Section 6(c) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
(c)if in the opinion of the nodal Regional Load Despatch Centre, grant of short-term access to all the applicants is likely to lead to congestion in one or more of the transmission corridors to be used for short-term access for any duration, it shall inform the applicants of its opinion accordingly and the reasons therefor on or before the twenty-third day of the month.
