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[Cites 0, Cited by 0] [Section 114(3)] [Section 114] [Entire Act]

State of Rajasthan - Subsection

Section 114(3)(c) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(c)When the Commission has specified the minimum and maximum ceiling price for power procurement under any contingency situation and power purchase price is within that band.