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Bombay High Court

Ashfaque A. Omer vs Rukiabai Abdul Rehman Kadwani And 17 ... on 24 July, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                   Board Sr.No.:-66

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

            CHAMBER SUMMONS NO. 569 OF 2019
                          In
                  SUITS 2064 OF 2009

 Ashfaque A. Omer                          ....PETITIONER
            V/S
 Rukiabai Abdul Rehman Kadwani And 14 Ors.
                                        ....RESPONDENT

And S J Gupta And Anr. (applicants) WITH CHAMBER SUMMONS NO. 572 OF 2019 In SUITS 2064 OF 2009 Ashfaque A. Omer ....PETITIONER V/S Rukiabai Abdul Rehman Kadwani And 17 Ors.

....RESPONDENT And Kareena A. Merchant And Anr. (appicant/prop. Resp.)) WITH INTERIM APPLICATION NO. 459 OF 2019 In SUITS 2064 OF 2009 Ashfaque A. Omer ....PETITIONER V/S Rukiabai Abdul Rahim Kadwani And 17 Ors ....RESPONDENT And Mithra Buildcon Llp (applicant) Page 1/2 ::: Uploaded on - 24/07/2023 ::: Downloaded on - 25/07/2023 06:27:27 ::: WITH CHAMBER SUMMONS NO. 575 OF 2019 In SUITS 2064 OF 2009 Ashfaque Aburrehman Omer ....PETITIONER V/S Rukiabai Abdul Rehman Kadwani And 17 Ors.

....RESPONDENT And Samek Investments Pvt Ltd (prop.deft/applicant) Ms. Priyanka G. a/w. Ms. Anamika Singh i/b. S.K. Srivastav and Co. for Plaintiffs. Adv. Roopadaksha Basu a/w. Adv. Heenal W. i/b. The Law Point for Defendant No. 12. Mr. Malcolm Siganporia a/w. Mrs. Nandini Joshi a/w. Mr. Dhruv Joshi and Ms. Preeti Agarwal i/b. Harish Joshi and Co. for Applicant./ Proposed Defendants.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 24th July, 2023 P.C. :

S. O. to 25/07/2023 ( at 02.30 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 24/07/2023 ::: Downloaded on - 25/07/2023 06:27:27 :::