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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(3)Documents to be enclosed:
(a)Application in Form-IRDAI-1AF duly complete in all respects.
(b)Copy of Membership certificate issued by the Institute, indicating Student Membership No, Date of Issue, etc.
(c)Recent passport photo
(d)Copy of PAN Card
(e)Address Proof
(f)Proof of qualification (notarized)
(g)Training completion certificate (in original)
(h)Copy of quarterly reports (for the previous 4 quarters)
(i)Copy of marks sheet in support of having passed the Surveyor and Loss Assessor examination as provided under Regulation 18 of these Regulations
(j)No Objection Certificate from employer, if employed (in original)
(k)Affidavit as stated at sl no 2 of FORM- IRDAI-1-AF (to be uploaded in soft form at the time of submission of application through online)
(l)Self addressed envelope of 4.5"x10" with minimum of Rs.40 postage stamp
(m)Demand draft, in case fee is paid by DD
(n)Details of fee payment by RTGS/ NEFT, if paid through RTGS/ NEFT
(o)Any other document/information that may be required by the Authority from time to time
(Copies of documents other than (f), (g), (j), (l), (m) and (n) shall be self-attested)