Section 3(3)(k) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(k)Affidavit as stated at sl no 2 of FORM- IRDAI-1-AF (to be uploaded in soft form at the time of submission of application through online)

Legal Document View