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[Cites 0, Cited by 0] [Section 41(8)] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(8)(b) in Orissa Pani Panchayat Rules, 2003

(b)Immediately after the voting is over, the Election Officer shall count the votes in presence of the members and record the number of votes secured by each candidate in a plain paper.