Section 105(3) in The Himachal Pradesh Police Act, 2007
(3)The functions and activities of the Police Welfare Committee shall, inter alia include: health care (including post-retirement health care), post-retirement/ post-death financial assistance, group housing, education and sports activities, and career counseling of family members of Police Officers, training of family members in entrepreneurial work/self-employment and generation of employment opportunities and legal assistance to Police Officers facing proceedings in matters relating to bonafide discharge of duty.