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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Assam - Subsection

Section 25(1) in The Air (Prevention and Control of Pollution) Assam Rules, 1991

(1)The Air Pollution Control Area of areas means the area or areas as are declared by notification by the Government under Section 19 (1) of the Act, after consultation with the Board.