Section 25 in The Air (Prevention and Control of Pollution) Assam Rules, 1991
25.
(1)The Air Pollution Control Area of areas means the area or areas as are declared by notification by the Government under Section 19 (1) of the Act, after consultation with the Board.(2)The area or areas will be bounded by the respective boundaries of the industries.(3)The Government may declare in addition to the above, any specified area or areas as Air Pollution Control Area or Areas on the recommendation of the Board after it is satisfied for the need of such action to control air pollution.
