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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(1)That the seniority inter se of the persons appointed to the posts in a particular category by direct recruitment on the basis of one and the same selection , except those who do not join service when a vacancy is offered to them, within a period of six weeks from the date of issue of order unless the period is extended by the appointing authority shall follow the order in which they have been placed in the list prepared by the Appointing Authority under rule 25;