Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] UT Ladakh - Subsection Section 48(2) in Ladakh Autonomous Hill Development Councils Act, 1997 (2)The Centrally Sponsored Schemes under execution in the district or to be executed in future shall from part of the Plan Budget of the Council.
