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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Goa - Subsection

Section 65(1)(b) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(b)such member, Chairman or Vice-Chairman has ceased to hold the qualification necessary for his being a member, Chairman or Vice-Chairman, as the case may be.