Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31B] [Entire Act] State of Maharashtra - Subsection Section 31B(2) in Maharashtra Public Trust Rules, 1951 (2)The Treasurer and the other members of the committee (excluding the Chairman ) shall be paid a sitting fee at the rate of Rs, 25/per day for attending a meeting of the Committee.
