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State of Maharashtra - Section

Section 31B in Maharashtra Public Trust Rules, 1951

31B. [ Honorarium, fees and allowances to members of Committee. [Substituted by Notification No. 1275/122(290)-XII, dated 1st September 1976.]

(1)The Chairman shall be paid an honorarium of Rs. 500 per month.
(2)The Treasurer and the other members of the committee (excluding the Chairman ) shall be paid a sitting fee at the rate of Rs, 25/per day for attending a meeting of the Committee.
(3)The Chairman, Treasurer and other members of the Committee shall be entitled to a travelling allowance at the rates prescribes in rule 1 of section 1, in Appendix XLIIA to the Bombay Civil Services Rules, 1959, for the journey performed by them to attend such meeting.]