Section 1(3) in Rajasthan Regulation of Boating Act, 1956
(3)It shall come into force on such [Come into force w.e.f. 9-7-1959, vide Notification No. D. 3807/F, 17(4) HB/57 dated 22-6-59 published in Rajasthan Gazette Part IV-C, Ordinary, dated, 9-7-1959.]date as the State Government may, by notification in the Rajasthan Gazette, appoint in this behalf.
