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Union of India - Section

Section 11 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

11. Canvassing support to be a disqualifications.

- Any endeavour on the part of a person or his relations or friends to canvass support by direct or indirect method for his application for appointment in the service of the Authority or for promotion be a higher post may disqualify him for the appointment or promotion.