Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Bihar - Subsection Section 115(2) in The Bihar irrigation Act, 1997 (2)No such Rules shall be made by the State Government until a draft of the same shall be published in the Official Gazette for one month.
