Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 189] [Entire Act] State of Tamilnadu - Subsection Section 189(3) in Tamil Nadu Co-operative Societies Rules, 1988 (3)The Managing Director may institute or defend any suit or other legal proceedings on behalf of the sugar mill and keep the Board informed.
