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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(f) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(f)The Controller shall furnish to the Secretary an annual statement in form N.C.D.S. PFR-26 showing financial position of the Fund containing receipts and payments during the year and actual cash balance at the close of the year by 28th of February of the succeeding year. A copy of such statement may be forwarded to the Under Secretary to Government in Finance Department.