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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttar Pradesh - Subsection

Section 35(b) in The U.P. Cold Storage Order, 1972

(b)the Licensing Officer shall not under clause 9, cancel, or under clause 11, refuse to renew, the licence relating to such cold storage on the ground of any breach of the terms and. conditions specified in Schedule I;