Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of West Bengal - Subsection Section 8(1)(iii) in The West Bengal Joint Entrance Examinations Board Act, 2014 (iii)to upload all relevant information regarding number of available seats in each faculty or subject in each institution on the Board's website;