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State of West Bengal - Section

Section 8 in The West Bengal Joint Entrance Examinations Board Act, 2014

8. Powers and functions of the Board.

(1)Subject to the provisions of this Act, the Board shall have the following functions, namely:-
(i)to conduct common, combined and competitive entrance examination for selection of candidates for admission to undergraduate and post-graduate professional, vocational and general degree courses in the State:
Provided that holding of common, combined and competitive entrance examination for admission to the post-graduate professional, vocational and general degree courses shall be conducted by the Board from such date as the State Government may. by notification in the Official Gazette appoint;
(ii)to publish information brochures or prospectus and to collect and scrutinize applications from the applicants;
(iii)to upload all relevant information regarding number of available seats in each faculty or subject in each institution on the Board's website;
(iv)to arrange to set up examination centres and to fix the date and different phases of the entrance examination;
(v)to do such other functions as may be necessary for this purpose.
(2)The Board shall discharge such other functions as may be provided for by the regulations.