Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

State of Maharashtra - Act

The Agriculturists Loans (Maharashtra Amendment) Act, 1965

MAHARASHTRA
India

The Agriculturists Loans (Maharashtra Amendment) Act, 1965

Act 38 of 1965

  • Published on 4 September 1965
  • Not commenced
  • [This is the version of this document from 4 September 1965.]
  • [Note: The original publication document is not available and this content could not be verified.]
For Statement of Objects and Reasons, see Maharashtra Government Gazette, 1965, Part V, Extra, page 394.An Act further to amend the Agriculturists' Loans Act, 1884, in its application to the State of Maharashtra.Whereas, it is expedient to amend the Agriculturists' Loans Act, 1884, in its application to the State of Maharashtra, for the purpose hereinafter appearing; It is hereby enacted in the Sixteenth Year of the Republic of India as follows :-

1. Short title.-

This Act may be called the Agriculturists' Loans (Maharashtra Amendment) Act, 1965.Amendment of section 4 of Act XII of 1884.-In section 4 of the Agriculturists' Loans Act, 1884, in its application to the State of Maharashtra, in sub-section (1), for the words "for erecting" the words "for purchasing house sites or for erecting" shall be substituted.