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State of Maharashtra - Section

Section 1 in The Agriculturists Loans (Maharashtra Amendment) Act, 1965

1. Short title.-

This Act may be called the Agriculturists' Loans (Maharashtra Amendment) Act, 1965.Amendment of section 4 of Act XII of 1884.-In section 4 of the Agriculturists' Loans Act, 1884, in its application to the State of Maharashtra, in sub-section (1), for the words "for erecting" the words "for purchasing house sites or for erecting" shall be substituted.