Himachal Pradesh High Court
Chhangu Ram vs . State Of Hp And Another on 20 November, 2025
Chhangu Ram vs. State of HP and another RSA No.227 of 2025 .
20.11.2025 Present: Mr. Amrik Singh, Advocate, vice Mr. Madan Gopal, Advocate, for the appellant.
Mr. Manish Thakur, Deputy Advocate General, for the respondents/State.
of Learned vice counsel appearing on behalf of the appellant submits that learned original counsel is unavailable today on rt account of personal difficulty. He prays for an adjournment. Not opposed.
List after four weeks.
( Bipin C. Negi ) November 20, 2025 (KS) Judge ::: Downloaded on - 05/12/2025 22:43:10 :::CIS