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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(3)(a) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(a)imparting instructions exclusively in agriculture and allied sciences and admitted or deemed to be admitted to the privileges of the Jawaharlal Nehru Knshi Vishwa Vidyalaya Act, 1963 (No. 12 of 1963); and