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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Haryana - Subsection

Section 97(16) in Punjab Cinemas (Regulation) Rules, 1952

(16)Loud speaker poles shall be provided to serve one motor car each on either side. The distance between the two poles a row shall be not less than 6 metres. The poles for loud speakers shall not be embedded in a complete base and shall have a light over than so as to indicate their position. The light shall be at the side of the poles turned away from the screen which shall also illuminate the row and place number : Provided that in any case the distance between any two motor cars standing alongside in the same row shall not be less than two metres.