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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(4)All supernumerary seats of the professional courses in the Government colleges or institutions and in the aided and unaided Colleges or Institutions.B. Management Seats. -(1) Twenty-five percent seats of the total sanctioned seats of the Bachelor of Pharmacy and Diploma in Pharmacy Courses in the unaided Colleges or Institutions, including fifteen percent Non-Resident Indian seats.