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State of Gujarat - Section

Section 4 in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

4. Seats Available for Admission.

(1)For the purpose of admission to the first year Bachelor of Pharmacy and Diploma in Pharmacy Courses, available seats shall include,-A. Government Seats. -(1) All the sanctioned seats of the Bachelor of Pharmacy and Diploma in Pharmacy Courses in the Government Colleges or Institutions of the State,
(2)All the sanctioned seats of the Bachelor of Pharmacy and Diploma in Pharmacy Courses in the aided Colleges or Institutions,
(3)Seventy-five percent of the total sanctioned seats of the Bachelor of Pharmacy and Diploma in Pharmacy Courses in the unaided Colleges or Institutions, and
(4)All supernumerary seats of the professional courses in the Government colleges or institutions and in the aided and unaided Colleges or Institutions.B. Management Seats. -(1) Twenty-five percent seats of the total sanctioned seats of the Bachelor of Pharmacy and Diploma in Pharmacy Courses in the unaided Colleges or Institutions, including fifteen percent Non-Resident Indian seats.
(2)The intimation received in respect of sanction of seats by the Admission Committee three days prior to the commencement of the first counseling program shall be considered as available seats.
(3)If any unaided College or Institution requests to fill up the Management Seats by the Admission Committee, three days prior to the commencement of the counseling program, such Management Seats shall also be considered as available forgiving admissions, and
(4)If any unaided College or Institution requests to fill up the Management Seats (up to 5% of the sanctioned intake) from the out of State students, such seats shall be filled by the Admission Committee on the basis of ["JEE(Main)/AIPMT" conducted in the corresponding academic year] [Substituted 'NEET' by Notification No. GH/SH/24/2014/PVS/102013/280/S, dated 16.7.2014 (w.e.f. 14.5.2013).]. Intimation for filling up such seats shall be made by unaided College or Institute three days prior to the commencement of the counseling program. Such seats, if remains vacant after the counseling programs, shall be filled as vacant seats by the College or Institute.