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[Cites 0, Cited by 0] [Section 49A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49A(4) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(4)For promotion, the higher post shall be deemed to be automatically created by upgradation of the lower post and it shall be a cadre post :Provided that the higher post shall automatically be converted into the lower post when the incumbent vacates the higher post].