Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Maharashtra - Subsection Section 68(a) in Maharashtra Factories Rules, 1963 (a)in the case of rectangular or oval shape, be not less than shoulder width of the person concerned plus 8 c.m. in length and 30 c.m. wide;
