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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3)(b) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(b)The verification report shall be prepared by Superintendent of Police, in which particulars of the applicant and every person in whose name the antecedent form is filled up.