Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(ii) in Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008 (ii)These shall [come into force on the date] [Enforceable w.e.f. 14-10-2008.] of their publication in the official gazette.
