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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2)(c) in The Orissa Animal Contagious Diseases Rules, 1957

(c)Kutcha floor shall be covered with quick lime fresh dug up to a depth of three inches and surface removed and buried. Quick lime shall be scattered again and the area filled in with fresh earth.