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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(3)It [shall come into force] [Enforced on 20th April, 1999, vide Notification No. 2738/XII-I-P-99-8 (113-97), dated 5th May, 1999, published in the U.P. Gazette, (Extraordinary), Part 4, Section (Kha), dated 5th May, 1999.] on such date as the Government may, by notification, appoint in this behalf.