Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(2) in Andhra Pradesh Goods and Services Tax (Second Amendment) Rules , 2022 (2)Save as otherwise provided in these rules, they shall come into force on the date of their publication in the official Gazette with effect 01.10.2022.
