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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Goods and Services Tax (Second Amendment) Rules , 2022

1. Short title and commencement . -

(1)These rules may be called the Andhra Pradesh Goods and Services Tax (Second Amendment) Rules, 2022.
(2)Save as otherwise provided in these rules, they shall come into force on the date of their publication in the official Gazette with effect 01.10.2022.